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Bhima Koregaon Probe LIVE: No Jail for 5 Activists as Top Court Orders House Arrest Till September 6 - (29 Aug 2018)

Bhima Koregaon Probe LIVE Updates: The petitioners have urged the Supreme court to seek explanation from the Maharashtra police over 'arbitrary' arrests of five activists on Tuesday in connection with Bhima-Koregaon violence.

Tags : COURT   SUPREME COURT  

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