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Muzaffarpur Shelter Home Rape Case: Patna HC Pulls up CBI over Transfer of Officer; Directs to Constitute New Probe Team - (29 Aug 2018)

During the hearing, the bench took offence to Singh’s absence in the court and rapped the CBI for its irresponsible behaviour. It, then, directed the special director of CBI to form a new investigation team headed by a full-time officer.

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