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As RBI Says 99.3% Demonetised Notes Back in Banks, Mamata Hits Out at Modi Govt - (29 Aug 2018)

Mamata Banerjee’s statement comes after RBI said that as many as 99.3 percent of the old Rs 500 and 1,000 notes that were banned overnight in November 2016, have been returned to the banking fore.

Tags : RBI  

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