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Bhima Koregaon Raids LIVE Updates: Late Night Drama in Faridabad as Cops Drag Sudha Bharadwaj to Court Despite HC Order - (29 Aug 2018)

Searches were carried out at the residences of Left wing activist and poet Varavara Rao in Hyderabad, activists Vernon Gonzalves and Arun Ferreira in Mumbai, trade union activist Sudha Bhardwaj in Faridabad and Chhattisgarh and civil liberties activist Gautam Navalakha in Delhi.

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