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Madras High Court Asks DGTR to Release Solar Cells Imported from China - (29 Aug 2018)

Madras High Court has directed Directorate General of Trade Remedies (DGTR), Union ministry of Commerce and Industry to release imported “solar cells’ into India from China PR and Malaysia without insisting payment of safeguard duty from a Chennai based firm.

Tags : MADRAS HIGH COURT   SOLAR CELLS  

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