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Jharkhand High Court Drops Contempt Case Against RJD MLA - (29 Aug 2018)

Jharkhand High Court has agreed to drop contempt proceedings initiated against Rashtriya Janta Dal (RJD) MLA Bhola Yadav for his comments on the fodder scam verdict, which had sentenced RJD president Lalu Prasad to 14 years in jail, with a fine of Rs. 60 lakh.

Tags : JHARKHAND HIGH COURT   CONTEMPT  

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