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CIC Seeks Info on Steps Taken to Reclaim Koh-i-Noor, Tipu Sultan’s Sword - (29 Aug 2018)

Central Information Commission (CIC) has directed Prime Minister’s Office (PMO) and Ministry of Culture to intimate an RTI applicant about the efforts taken by it to reclaim ancient artifacts like the Koh-i-Noor diamond and Tipu Sultan’s sword.

Tags : CENTRAL INFORMATION COMMISSION   KOH-I-NOOR  

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