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NGT to CGWA: Test Ground Water in Malanjkhand Copper Project - (02 Nov 2015)

National Green Tribunal (NGT) has ordered Central Ground Water Authority (CGWA) to test ground water in 10 kms radius in the Malanjkhand copper project (MCP) of Hindustan Copper Ltd (HCL), in Madhya Pradesh.

Tags : NATIONAL GREEN TRIBUNAL   CENTRAL GROUND WATER AUTHORITY  

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