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Chhattisgarh High Court Quashes Extension of Tenure of Vice-Chancellor of HNLU, Raipur - (28 Aug 2018)

Chhattisgarh High Court has quashed and set aside the order of extension of tenure of Vice-Chancellor of Hidayatullah University, Prof. (Dr) Sukhpal Singh.

Tags : CHHATTISGARH HIGH COURT   HNLU   RAIPUR  

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