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Purohit Moves SC for SIT Probe Into His Abduction, Torture in 2008 Malegaon Blast Case - (28 Aug 2018)

Purohit in his plea, filed through advocate Neela Gokhale, said the SIT should also investigate the circumstances of handing over his custody to ATS Maharashtra by one Col R K Srivastav by "fabricating" his movement orders.

Tags : SC  

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