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Genital Mutilation Causes Irreparable Physical, Emotional Damage to Dawoodi Bohra Girls: Supreme Court - (28 Aug 2018)

Senior advocate A M Singhvi, appearing for a Dawoodi Bohra Muslim group, said if this practice, which is an essential religious practice, is questioned then somebody may challenge the male circumcision in Muslims and there would be no end to such judicial scrutiny.

Tags : SUPREME COURT  

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