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Madras High Court Preserves Vandiyur Lake - (02 Nov 2015)

Madras High Court has said that it would never permit Madurai district administration to establish a Traffic Park Driving Training School on the western bund of Vandiyur lake at K.K. Nagar, as it would never allow encroachment in waterbodies.

Tags : MADRAS HIGH COURT   VANDIYUR LAKE   TRAFFIC PARK DRIVING TRAINING SCHOOL  

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