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Enforcement date of Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2018- (Ministry of Social Justice and Empowerment ) (20 Aug 2018)

MANU/SJEM/0032/2018

Civil

In exercise of the powers conferred by sub-section (2) section 1 of the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2018 (27 of 2018), the Central Government hereby appoints the 20th day of August, 2018, as the date on which the provision of the said Act shall come into force.

Tags : ACT   ENFORCEMENT   DATE  

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