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New Specific Health Warning on Tobacco Products Packs- (Press Information Bureau) (20 Aug 2018)

MANU/PIBU/1279/2018

Law of Medicine

The Ministry of Health and Family Welfare, Government of India has notified new sets of specified health warnings for all tobacco product packs by making an amendment in the Cigarettes and other Tobacco Products (Packaging and Labeling) Rules, 2008 vide GSR 331(E) dated 3rd April 2018 "Cigarettes and other Tobacco Products (Packaging and Labeling) Second Amendment Rules, 2018". The amended Rules will be applicable w.e.f. 1st September 2018.

Tags : HEALTH WARNING   TOBACCO PRODUCTS   PACKS  

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