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Jharkhand High Court Declines Lalu Prasad's Bail, Orders Him to Surrender - (27 Aug 2018)

Jharkhand High Court has declined to extend Rashtriya Janata Dal (RJD) chief Lalu Prasad Yadav's provisional bail anymore and directed him to surrender before the court on August 30.

Tags : JHARKHAND HIGH COURT   LALU YADAV  

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