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Government Extends GSTR-3B and GSTR-1 for Flood Affected Areas - (27 Aug 2018)

Central Board of Indirect Taxes and Customs (CBIC) has extended the due dates for filing FORM GSTR-3B for the months of July, 2018 and August, 2018 for the taxpayers in the flood affected areas in Kerala, Kodagu and Mahe.

Tags : GOODS AND SERVICES TAX  

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