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Jharkhand High Court Dismisses Lalu’s Bail Plea - (24 Aug 2018)

Jharkhand High Court has rejected the bail plea of ailing Rashtriya Janata Dal chief Lalu Prasad Yadav and asked him to surrender by August 30.

Tags : JHARKHAND HIGH COURT   LALU PRASAD YADAV   RASHTRIYA JANATA DAL  

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