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Supreme Court: No Re-Election in Uncontested Panchayat Seats in WB - (24 Aug 2018)

In a relief for Mamata Banerjee, Supreme Court has turned down the pleas of CPI(M) and BJP seeking cancellation of elections on uncontested local body seats in West Bengal.

Tags : SUPREME COURT   MAMATA BANERJEE   WEST BENGAL  

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