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SC: Keep Water Level of Mullaperiyar Reservoir at Around Little Over 139 feet till August 31 - (24 Aug 2018)

Supreme Court has directed Tamil Nadu to keep the water level of the Mullaperiyar reservoir at around a little over 139 feet till August 31, a day after Kerala blamed the state for aggravating the flood situation after the release of water from dam.

Tags : SUPREME COURT   MULLAPERIYAR RESERVOIR  

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