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RBI Grade B Result 2018 After Re-exam for Kerala Candidates, Check Notification here - (24 Aug 2018)

RBI Grade B Result 2018 for Prelims is expected to be delayed as the Reserve Bank of India has decided to organize Re-Exam for candidates of the state of Kerala who could not appear in the Phase I Examination of the RBI Grade B Recruitment 2018 held on 16th August 2018, last week.

Tags : RBI  

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