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Delhi HC to MCI: Put In Place the Sentencing Guidelines For Delinquent Doctors - (24 Aug 2018)

Delhi HC has asked Medical Council of India (MCI) to frame a policy with regard to punishment to be accorded to delinquent doctors for infractions committed by them and asked statutory body to submit report on the same within three months.

Tags : DELHI HC   MEDICAL COUNCIL OF INDIA  

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