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NGT Directs Taloja CETP to Pay Rs 10 Crore as Environmental Compensation - (23 Aug 2018)

National Green Tribunal (NGT) has directed Taloja Common Effluent Treatment Plant (CETP) Co-operative Society Limited to pay Rs 10 crore as environmental compensation for polluting Kasardi river in Navi Mumbai.

Tags : NGT   ENVIRONMENTAL COMPENSATION  

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