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Madras High Court Accepts VHP Ritual to Reconvert Woman - (23 Aug 2018)

Madras High Court, while accepting a "shuddhi ceremony" conducted by Vishwa Hindu Parishad (VHP) to reconvert a Christian woman to Hinduism, has upheld her selection and appointment as a junior graduate teacher under Scheduled Caste (SC) category.

Tags : MADRAS HIGH COURT   HINDU  

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