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Supreme Court Orders Scrutiny of Entry, Hygiene, Assets of All Religious Shrines - (23 Aug 2018)

Supreme Court has begun a massive judicial audit of all religious places and charitable institutions with regard to hygiene, assets, access and accounts, asking district magistrates to examine complaints in these respects and send reports to high courts that can treat them as PILs.

Tags : SUPREME COURT   RELIGIOUS SHRINES  

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