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Madras High Court Orders CBSE to Publicise "No Homework" Rule Upto Class 2 - (21 Aug 2018)

Madras High Court has ordered the Central Board of Secondary Education to publicise in media that stringent action would be taken against institutes not following the board's 'no homework' rule for class 1 and 2 students.

Tags : MADRAS HIGH COURT   CBSE  

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