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Why Can’t Yogi Adityanath be Prosecuted for Hate Speech, SC Asks Yogi Govt - (21 Aug 2018)

A bench of Chief Justice Dipak Misra and Justices AM Khanwilkar and DY Chandrachud issued notice and sought a reply from the state government in four weeks asking why Adityanath should not be prosecuted for his alleged hate speech he gave in 2007.

Tags : SC  

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