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Supreme Court Expresses Anguish Over Trend of Targeting Judges, Vows to Deal With it Sternly - (21 Aug 2018)

A bench, comprising the CJI and Justices A M Khanwilkar and D Y Chandrachud, had on July 9 reserved its verdict on a PIL filed by BJP leader Ashwini Upadhyay seeking to ban legislators from practising as advocates.

Tags : COURT   SUPREME COURT  

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