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Puri’s Jagannath Temple Committee Terms Allowing ‘Non-Hindus’ Sensitive Issue, Says More Consultation Required - (20 Aug 2018)

On July 5, 2018, SC asked the SJTMC to consider whether it can allow entry of non-Hindus inside the temple. The bench of Justices A.K Goel and S Abdul Nazeer however, clarified that it was a mere suggestion and not an imposition by the court.

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