Status of Norms Fixation of Advance Authorisations obtained under Self declaration basis- (Ministry of Commerce and Industry) (16 Aug 2018)

MANU/DGFT/0135/2018

Commercial

Attention of Trade and Industry is invited to new facility introduced by DGFT EDI division which enables exporters who obtained Advance Authorizations under self declaration basis to view status of their applications online.

Method to access this facility:

a) Visit http://dgftcom.nic.in

b) On left hand side there is a menu by name Quick LINKS

c) In QUICK LINKS click CASE STATUS AT NORMS COMMITTEE

d) In the new page that opens, please enter authorization no and other details.

e) Status of authorization in relation to fixation of norms will be displayed.

Please note that the updation of the status is done every 15 days. There may be a little time lag in relation to actual status of the case and status displayed in the site. The status displayed is for information only and for regularization of Authorisation, actual signed minutes uploaded in DGFT website may only be referred.

Tags : STATUS NORMS FIXATION ADVANCE AUTHORISATIONS