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BIS Raid Packaged Drinking Water Manufacturing Unit- (Press Information Bureau) (16 Aug 2018)

MANU/PIBU/1275/2018

Civil

Bureau of Indian Standards (BIS) conducted an enforcement raid recently on M/s. Hi-Tech Aqua, in Mayapuri Industrial Area, Delhi. The firm was manufacturing Packaged Drinking Water packed in 20L capacity filled jars under brand "Freshier" with spurious licence no. CM/L-8726490. A substantial quantity of empty 20L capacity jars with brand "Parie" with spurious licence no. CM/L-8556592 and brand "Bisleri" with spurious licence no. CM/L-0002500232 were also found in aforesaid premises. . A huge quantity of above mentioned jars were seized. The manufacturing of Packaged Drinking Water without having a valid BIS licence is a cognizable offence under Section 17 (3) of BIS Act, 2016.

Tags : BIS   RAID   MANUFACTURING UNIT  

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