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Supreme Court Upholds Vires of Educational/Domicile Requirements in Assam MBBS/BDS Courses - (20 Aug 2018)

Supreme Court has observed that it is permissible to lay down the essential educational requirements, residential/domicile in a particular state in respect of state quota seats for basic courses of MBBS/BDS/Ayurvedic.

Tags : SUPREME COURT   MBBS   BDS  

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