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Allahabad High Court Stays Construction of Hotel by Akhilesh Yadav - (20 Aug 2018)

Allahabad High Court has stayed the proposal of former chief minister Akhilesh Yadav to construct a heritage hotel at Vikramaditya Marg, a high security zone.

Tags : ALLAHABAD HIGH COURT   AKHILESH YADAV  

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