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President Gives Assent to Insolvency Second Amendment Law - (20 Aug 2018)

President Ram Nath Kovind has given his assent to Insolvency and Bankruptcy Code (Second Amendment) Act 2018 which replaces the June 6 insolvency ordinance, which among other things provided relief to home buyers and promoters of MSMEs.

Tags : INSOLVENCY   IBC   AMENDMENT  

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