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High Court Orders Stay on Proposed Hotel in Lucknow by Akhilesh Yadav and Dimple Yadav - (20 Aug 2018)

The former Uttar Pradesh chief minister along with his wife and MP Dimple Yadav, set to enter the hospitality industry, had applied to the Lucknow Development Authority (LDA) for approval of the map of their proposed hotel, ‘Hibiscus Heritage’ in Hazratagnj area of Lucknow

Tags : COURT   HIGH COURT  

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