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Madras HC Seeks Info from Corporation on Utilisation of Library Cess Amounting to Rs. 31.66 crore - (30 Oct 2015)

Madras High Court has directed Chennai Corporation to provide details on how much of these funds of about Rs. 31.66 crore , collected as library cess from the public from 2012 to 2015, has been allotted to Anna Centenary Library.

Tags : MADRAS HIGH COURT   CHENNAI CORPORATION   ANNA CENTENARY LIBRARY  

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