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Madras High Court Notices Centre, State Over Rahul Gandhi's Security Lapse - (17 Aug 2018)

Madras High Court has ordered notices to Centre and State on a PIL seeking either a high-level or a judicial inquiry into security lapses during the visit of Congress president Rahul Gandhi to pay homage to DMK patriarch M. Karunanidhi at the Rajaji Hall on August 8.

Tags : MADRAS HIGH COURT   RAHUL GANDHI  

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