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Bombay High Court Slams 'Erroneous' Online System That Allows Animal Slaughter on Bakr-Eid - (17 Aug 2018)

Bombay High Court has slammed BMC's "erroneous" online system for granting permission for animal slaughter in the city this Bakr-Eid after a petitioner claimed that some lawyers had managed to secure nod under fictitious names to sacrifice five goats inside a courtroom.

Tags : BOMBAY HIGH COURT   BAKR-EID  

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