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Bombay High Court Allows Expansion of Byculla Zoo - (17 Aug 2018)

Bombay High Court has dismissed a plea by Mafatlal Industries seeking compensation of Rs. 1,600 crore from the Brihanmumbai Municipal Corporation (BMC) for the expansion of the Veermata Jijabai Udyaan, popularly known as Byculla zoo.

Tags : BOMBAY HIGH COURT   BYCULLA ZOO  

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