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No Compulsion to Include Any Particular Community in Council of Ministers: T&AP High Court - (17 Aug 2018)

Telangana and Andhra Pradesh High Court has rejected a plea seeking the appointment of women ministers in Telangana, observing that there is no constitutional compulsion as to inclusion or exclusion of any particular community of citizens in the Council of Ministers.

Tags : TELANGANA AND ANDHRA PRADESH HIGH COURT   COUNCIL OF MINISTERS  

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