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NGT Orders Polluters to Bear Cost of Treatment of Cancer Patients - (17 Aug 2018)

National Green Tribunal has ordered that victims of cancer must be given treatment at the cost of polluters, who continue to pollute river water in the districts of Saharanpur, Baghpat, Ghaziabad, Muzaffarnagar, Shamli and Meerut in Uttar Pradesh.

Tags : NGT   POLLUTION   CANCER  

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