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Madras High Court: Linking Aadhaar With E-mail is Dangerous - (16 Aug 2018)

Madras High Court has said that linking either Aadhaar card or any other government identity proof with e-mail as well as social media accounts of individuals to keep a tab on fake accounts used to abuse others and indulge in cyber crimes is a dangerous thought.

Tags : MADRAS HIGH COURT   AADHAAR  

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