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Delhi HC Grants Ex Parte Injunction Against Certain Videos ‘Defaming’ Patanjali on Social Media - (16 Aug 2018)

Delhi High Court has granted ad-interim ex parte injunction against an ex-employee of Divya Pharmacy, a subsidiary of Patanjali Ayurved Ltd, and directed other three respondents Facebook, Google and YouTube to pull down some of her videos.

Tags : DELHI HIGH COURT   PATANJALI  

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