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Bombay High Court to Committee: Study Online Drug Sale Laws Abroad - (30 Oct 2015)

Bombay HC has ordered State Government to consider taking steps in law to regulate the sale of medicines through websites, until a proper law is enforced and asked the committee constituted by State in such regards to also study laws of developed countries such as US,UK ,Norway,Turkey,Thailand etc.

Tags : BOMBAY HC   ONLINE DRUG SALE  

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