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Supreme Court Sought Response from Centre and Assam Govt on PIL Accusing of Fake Encounter - (15 Aug 2018)

The bench on Monday, also sought responses from General Officer Commanding of 4 Corps and chairperson of Operational Group, Unified Command -- Sashastra Seema Bal (SSB) -- CRPF commandant posted in Chirang district of Assam.

Tags : COURT   SUPREME COURT  

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