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'What Have You Done About it’: Supreme Court to Centre on Child Sexual Abuse in Shelter Homes - (15 Aug 2018)

A bench headed by Madan B Lokur referred to the data placed before it by the Centre and observed that 1,575 children, including 286 boys, have been sexually or physically abused in the shelter homes in different parts of the country.

Tags : COURT   SUPREME COURT  

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