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Supreme Court Notice to Centre, State on Assam ‘Fake Encounter’ - (14 Aug 2018)

Supreme Court has issued a notice to Union of India and State of Assam in connection with allegations of a fake encounter carried out in Chirang district of Assam by a joint team of the Army, Assam Police, CRPF and SSB on March 30, 2017.

Tags : SUPREME COURT   FAKE ENCOUNTER  

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