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Bombay High Court to MMRCL: How Will You Implement VJTI Report? - (14 Aug 2018)

Bombay High Court has asked Mumbai Metro Rail Corporation Limited (MMRCL) as to how it proposes to implement recommendations given by VJTI, which has said that tunneling work and operation of Metro 3, under the two Parsi fire temples at Kalbadevi will not have any adverse impact on the temples.

Tags : BOMBAY HIGH COURT   VJTI REPORT  

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