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Madras High Court: Idol Immersion Pollutes Environment, an 'Illiterate Attitude' - (30 Oct 2015)

Madras High Court has observed that practice of immersion of idols in water pollutes the ecosystem and poses a threat to fish and birds and termed it is "an illiterate attitude towards water that should be put to an end."

Tags : MADRAS HIGH COURT   IDOL IMMERSION  

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