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Special Squad, Police Patrolling Every 24 Hours to Prevent Slaughter: Uttarakhand HC - (14 Aug 2018)

Uttarakhand High Court has directed Circle Officer of all the Districts throughout the State of Uttarakhand to patrol the rural areas once in 24 hours to ensure that no cow is slaughtered.

Tags : UTTARAKHAND HIGH COURT   SLAUGHTER  

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