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Remove Chettinad Cements Encroachments on Government Land: Madras High Court - (14 Aug 2018)

Madras High Court has directed Ariyalur district administration to remove within two weeks the encroachments made by Chettinad Cement Corporation and others on the government poromboke and public land in Ariyalur district.

Tags : MADRAS HIGH COURT   ENCROACHMENTS  

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